Arvind Kumar Yadav & Ors. vs State Of U.P.
2017 Latest Caselaw 1302 ALL

Citation : 2017 Latest Caselaw 1302 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Arvind Kumar Yadav & Ors. vs State Of U.P. on 26 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 802 of 2017
 

 
Appellant :- Arvind Kumar Yadav & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel for appellants states that interim bail expired today and the same may be extended.

2. Interim bail is extended.

3. List on 11th July, 2017.

Order Date :- 26.5.2017

Mukesh

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