Ram Niwas Shukla vs D.D.C., Farrukhabad And Others
2017 Latest Caselaw 1300 ALL

Citation : 2017 Latest Caselaw 1300 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Ram Niwas Shukla vs D.D.C., Farrukhabad And Others on 26 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 32067 of 2002
 

 
Petitioner :- Ram Niwas Shukla
 
Respondent :- D.D.C., Farrukhabad And Others
 
Counsel for Petitioner :- J.N.Yadav
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 26.5.2017

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