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Suresh Singh vs State Of U.P. And Another
2017 Latest Caselaw 1299 ALL

Citation : 2017 Latest Caselaw 1299 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Suresh Singh vs State Of U.P. And Another on 26 May, 2017
Bench: Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 851 of 2015
 

 
Revisionist :- Suresh Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Preet Pal Singh Rathore
 
Counsel for Opposite Party :- Govt.Advocate,Anil Srivastava
 

 
Hon'ble Daya Shankar Tripathi,J.

Sri Preet Pal Singh Rathore, learned counsel for the revisionist submitted that there is possibility of compromise between the revisionist and opposite party No.2. He next submitted that the case may be passed over for the day.

The case is being passed over for the day.

List on 12th July, 2017.

Order Date :- 26.5.2017

atul

 

 

 
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