Jai Singh vs Har Bhajan
2017 Latest Caselaw 1298 ALL

Citation : 2017 Latest Caselaw 1298 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Jai Singh vs Har Bhajan on 26 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CIVIL REVISION No. - 506 of 1999
 

 
Revisionist :- Jai Singh
 
Opposite Party :- Har Bhajan
 
Counsel for Revisionist :- S.K.Om,K.K. Tiwari,Noor Mohammad,Sanjay Upadhyay
 
Counsel for Opposite Party :- Shiv Sagar Singh
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the revision.

The revision is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 26.5.2017

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