Jagdish vs State Of U.P. & 6 Others
2017 Latest Caselaw 1297 ALL

Citation : 2017 Latest Caselaw 1297 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Jagdish vs State Of U.P. & 6 Others on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 168 of 2014
 

 
Revisionist :- Jagdish
 
Opposite Party :- State Of U.P. & 6 Others
 
Counsel for Revisionist :- Indra Raj Singh Yadav,Saurabh Gour
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by learned counsel for the revisionist, case is being passed over for the day.

List in the next cause list.

In the meantime, learned counsel for the revisionist may file rejoinder affidavit.

Order Date :- 26.5.2017

atul

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