Smt. Muradan vs State Of U.P. & Another
2017 Latest Caselaw 1286 ALL

Citation : 2017 Latest Caselaw 1286 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Smt. Muradan vs State Of U.P. & Another on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 4539 of 2015
 

 
Revisionist :- Smt. Muradan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Yogesh Kumar
 
Counsel for Opposite Party :- G.A.,Sanjay Singh Sengar
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Learned counsel for the revisionist and learned AGA for the State are present. No one is present on behalf of opposite party No.2.

Opportunity was provided to opposite party No.2 to file counter affidavit but no counter affidavit has been filed, as yet.

List on 04.07.2017.

Order Date :- 26.5.2017

atul

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