Dinesh Kumar @ Pancham vs State Of U.P.
2017 Latest Caselaw 1285 ALL

Citation : 2017 Latest Caselaw 1285 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Dinesh Kumar @ Pancham vs State Of U.P. on 26 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 393 of 2015
 

 
Appellant :- Dinesh Kumar @ Pancham
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prahlad Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 1st June, 2017.

Order Date :- 26.5.2017

Mukesh

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