U.P.Avas Evam Vikas Parishad & 3 ... vs Smt. Leela Tripathi & Anr.
2017 Latest Caselaw 1284 ALL

Citation : 2017 Latest Caselaw 1284 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

U.P.Avas Evam Vikas Parishad & 3 ... vs Smt. Leela Tripathi & Anr. on 26 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- REVIEW PETITION No. - 281 of 2006
 

 
Petitioner :- U.P.Avas Evam Vikas Parishad & 3 Ors. ( M/B 3245/2006 )
 
Respondent :- Smt. Leela Tripathi & Anr.
 
Counsel for Petitioner :- Mahesh Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. It has been informed that Shri R.S.Gupta and Shri V. L. Singh, Advocates, counsel for the opposite parties filed an application for dismissal of review petition but their names have not been shown in the cause list.

2. In view of above, office is directed to print the name of both the Advocates as counsel for the opposite parties when the case is next listed.

3. List this case in the month of July, 2017.

Order Date :- 26.5.2017

Pachhere/-

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