Dhirendra Kumar Tiwari vs State Of U.P. & Another
2017 Latest Caselaw 1283 ALL

Citation : 2017 Latest Caselaw 1283 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Dhirendra Kumar Tiwari vs State Of U.P. & Another on 26 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 381 of 2010
 

 
Applicant :- Dhirendra Kumar Tiwari
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Anshubhan Singh,Manish Bajpai
 
Counsel for Opposite Party :- G.A.,L M Khare,N K Pathak
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 18th July, 2017.

Order Date :- 26.5.2017

Mukesh

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