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Dharma Prakash Patwa vs The State Of U.P And Ors.
2017 Latest Caselaw 1282 ALL

Citation : 2017 Latest Caselaw 1282 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Dharma Prakash Patwa vs The State Of U.P And Ors. on 26 May, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 4667 of 2014
 

 
Applicant :- Dharma Prakash Patwa
 
Opposite Party :- The State Of U.P And Ors.
 
Counsel for Applicant :- Dinesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,G.L.Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Petition called out.

2. Counsel for the applicant is not present.

3. Hence, list in last week of July, 2017.

Order Date :- 26.5.2017

Pachhere/-

 

 

 
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