Devendra Singh @ Santu vs State Of U.P. And 4 Others
2017 Latest Caselaw 1280 ALL

Citation : 2017 Latest Caselaw 1280 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Devendra Singh @ Santu vs State Of U.P. And 4 Others on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 3629 of 2014
 

 
Revisionist :- Devendra Singh @ Santu
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Revisionist :- Rajesh Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,D.S. Parmar
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by Sri D.S. Parmar, learned counsel for opposite party, case is being passed over for the day.

List on 06.07.2017.

Order Date :- 26.5.2017

atul

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