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Jagdish Narayan Katiyar vs State Of U.P. & Anr.
2017 Latest Caselaw 1278 ALL

Citation : 2017 Latest Caselaw 1278 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Jagdish Narayan Katiyar vs State Of U.P. & Anr. on 26 May, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 6773 of 2016
 

 
Applicant :- Jagdish Narayan Katiyar
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Piyush Shrivastava,Atul Verma,Nandit Kumar Srivastava,Rajeev Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,A.S.G.,Shiv P Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Shiv. P. Shukla, Learned counsel for Enforcement Directorate is present and he has pointed out that after notification issued by Hon'ble The Chief Justice dated 18.05.2017, this matter has to be taken up before Division Bench and this Court has no jurisdiction.

2. Hence, put up this matter before concerned Division Bench.

Order Date :- 26.5.2017

Pachhere/-

 

 

 
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