Ajay Singh vs State Of U.P. And Another
2017 Latest Caselaw 1276 ALL

Citation : 2017 Latest Caselaw 1276 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Ajay Singh vs State Of U.P. And Another on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 1646 of 2014
 

 
Revisionist :- Ajay Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Abhitab Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Gaurav Kakkar
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by learned counsel for the opposite party, case is being passed over for the day.

List on 05.07.2017.

Order Date :- 26.5.2017

atul

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