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Susheel Kumar Shukla vs Smt. Manju Shukla
2017 Latest Caselaw 1274 ALL

Citation : 2017 Latest Caselaw 1274 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Susheel Kumar Shukla vs Smt. Manju Shukla on 26 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 26 of 2015
 

 
Appellant :- Susheel Kumar Shukla
 
Respondent :- Smt. Manju Shukla
 
Counsel for Appellant :- Amar Nath Dubey,Mohd. Rais
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the appellant prays for and is granted a week time to deposit the amount in pursuance to the order dated 18.05.2017.

Order Date :- 26.5.2017

Pachhere/-

 

 

 
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