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Surendra Nath Rai vs D.D.C. & Others
2017 Latest Caselaw 1273 ALL

Citation : 2017 Latest Caselaw 1273 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Surendra Nath Rai vs D.D.C. & Others on 26 May, 2017
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 37435 of 1999
 

 
Petitioner :- Surendra Nath Rai
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Awadhesh Rai
 
Counsel for Respondent :- C.S.C.,C.K.Rai,Fauzdar Rai
 

 
Hon'ble Bharati Sapru,J.

Order on the Substitution Application

Heard Shri Awadesh Rai, learned counsel for the petitioner and Shri Vinod Kant, learned Additional Advocate General assisted by Shri B.P. Singh Kachhawh, learned Standing Counsel for the respondent.

Issue notice on the delay condonation application.

Order Date :- 26.5.2017

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