Ram Nageena vs State Of U.P., Through Secretary, ...
2017 Latest Caselaw 1272 ALL

Citation : 2017 Latest Caselaw 1272 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Ram Nageena vs State Of U.P., Through Secretary, ... on 26 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 63 of 2001
 

 
Petitioner :- Ram Nageena
 
Respondent :- State Of U.P., Through Secretary, Forest, Lko.
 
Counsel for Petitioner :- Km. Kalyani Agnihotri,Amrendra Singh,Vijay Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Vijay Kumar Pandey, learned counsel for the petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 26.5.2017

Pachhere/-

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