Rishi Sammrat Srivastava vs State Of U.P. Throu. Prin. Secy. ...
2017 Latest Caselaw 1270 ALL

Citation : 2017 Latest Caselaw 1270 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Rishi Sammrat Srivastava vs State Of U.P. Throu. Prin. Secy. ... on 26 May, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 4848 of 2015
 

 
Applicant :- Rishi Sammrat Srivastava
 
Opposite Party :- State Of U.P. Throu. Prin. Secy. Deptt. Of Home Aff. & Anr.
 
Counsel for Applicant :- Umesh Chandra,Jitendra Bahadur Singh,Ravindra Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Petition called out.

2. None appeared to press it.

3. List in the second week of July, 2017.

Order Date :- 26.5.2017

Pachhere/-

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