Awdhesh vs State Of U.P.
2017 Latest Caselaw 1268 ALL

Citation : 2017 Latest Caselaw 1268 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Awdhesh vs State Of U.P. on 26 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 663 of 2016
 

 
Appellant :- Awdhesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Kumar,Narendra Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1st June, 2017 for further hearing as the counsel would like on authoritative pronouncement.

Order Date :- 26.5.2017

Mukesh

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