Smt. Monika Gautam @ Priyanka vs Sri Pradeep Gautam
2017 Latest Caselaw 1252 ALL

Citation : 2017 Latest Caselaw 1252 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Smt. Monika Gautam @ Priyanka vs Sri Pradeep Gautam on 25 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 431 of 2017
 

 
Appellant :- Smt. Monika Gautam @ Priyanka
 
Respondent :- Sri Pradeep Gautam
 
Counsel for Appellant :- Sudhanshu Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Kartikeyan Saran, Advocate appears for the respondent who may file a counter affidavit within a month.

List this matter on 02.08.2017.

Till then, operation of the impugned order dated 02.05.2017 shall be kept in abeyance.

Order Date :- 25.5.2017

pks

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