Smt. Radha vs Pravesh Kumar Singh
2017 Latest Caselaw 125 ALL

Citation : 2017 Latest Caselaw 125 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Radha vs Pravesh Kumar Singh on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 143 of 2017
 

 
Appellant :- Smt. Radha
 
Respondent :- Pravesh Kumar Singh
 
Counsel for Appellant :- Amar Nath Bhargava,Vishnu Pandey
 
Counsel for Respondent :- Prashant Shukla
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay condonation application

Issue notice to the respondent returnable at an early date.

Order Date :- 4.5.2017

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