Shri Ajay Kumar Bhatnagar vs Smt. Kiran Bhatnagar
2017 Latest Caselaw 1248 ALL

Citation : 2017 Latest Caselaw 1248 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Shri Ajay Kumar Bhatnagar vs Smt. Kiran Bhatnagar on 25 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 430 of 2017
 

 
Appellant :- Shri Ajay Kumar Bhatnagar
 
Respondent :- Smt. Kiran Bhatnagar
 
Counsel for Appellant :- Saurabh,Anurag Asthana
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 25.5.2017

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