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Smt. Archna Devi vs U.O.I. Thru Secy.Ministry Of Home ...
2017 Latest Caselaw 1245 ALL

Citation : 2017 Latest Caselaw 1245 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Smt. Archna Devi vs U.O.I. Thru Secy.Ministry Of Home ... on 25 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 11626 of 2017
 

 
Petitioner :- Smt. Archna Devi
 
Respondent :- U.O.I. Thru Secy.Ministry Of Home Affairs New Delhi & Ors.
 
Counsel for Petitioner :- Jayesh Dutt Dwivedi,Abhijeet Kumar Srivastav
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Vivek Chaudhary,J.

Ms. Deep Mala, holding brief of Sri S.B. Pandey, is present for respondents. She prays for  and is granted three week's time to file counter affidavit. Thereafter, two weeks' time is granted to file rejoinder affidavit.

List after the aforesaid period.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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