Satya Pal Yadav vs Smt. Sandhya Yadav
2017 Latest Caselaw 1244 ALL

Citation : 2017 Latest Caselaw 1244 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Satya Pal Yadav vs Smt. Sandhya Yadav on 25 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 167 of 2017
 

 
Appellant :- Satya Pal Yadav
 
Respondent :- Smt. Sandhya Yadav
 
Counsel for Appellant :- Satyendra Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant wishes to withdraw this petition.

It is accordingly dismissed as withdrawn.

The certified copy of the order may be returned to him within next 24 hours.

Order Date :- 25.5.2017

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