Piyush Parihar vs Manuii @ Munni Devi And Another
2017 Latest Caselaw 1243 ALL

Citation : 2017 Latest Caselaw 1243 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Piyush Parihar vs Manuii @ Munni Devi And Another on 25 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 433 of 2017
 

 
Appellant :- Piyush Parihar
 
Respondent :- Manuii @ Munni Devi And Another
 
Counsel for Appellant :- Kedar Nath Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Put up on 30.05.2017 as fresh. A copy of the appeal may be given to Shri Ashish Kumar Gupta. When the matter is listed next name of Shri Ashish Kumar Gupta be shown as learned counsel for the respondent.

Order Date :- 25.5.2017

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