Ram Sewak Verma And 16 Ors. vs State Of U.P. Thru ...
2017 Latest Caselaw 1242 ALL

Citation : 2017 Latest Caselaw 1242 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Ram Sewak Verma And 16 Ors. vs State Of U.P. Thru ... on 25 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 11777 of 2017
 

 
Petitioner :- Ram Sewak Verma And 16 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Nagar Vikas Civil Sectt.& Ors.
 
Counsel for Petitioner :- Anand Dubey
 
Counsel for Respondent :- C.S.C.,Mohd. Ali
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioners, put up on 29.05.2017 as fresh.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

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