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Praveen Kumar Rai vs Smt. Saroj Rai
2017 Latest Caselaw 1240 ALL

Citation : 2017 Latest Caselaw 1240 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Praveen Kumar Rai vs Smt. Saroj Rai on 25 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 428 of 2017
 

 
Appellant :- Praveen Kumar Rai
 
Respondent :- Smt. Saroj Rai
 
Counsel for Appellant :- Sanjay Sharma
 
Counsel for Respondent :- Chandra Kumar Rai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri C.K. Rai appears for the respondent who may file a cross-objection within a month.

List thereafter.

Order Date :- 25.5.2017

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