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Smt. Neera Gaur vs Sri Vishwash Gaur
2017 Latest Caselaw 1239 ALL

Citation : 2017 Latest Caselaw 1239 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Smt. Neera Gaur vs Sri Vishwash Gaur on 25 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 426 of 2017
 

 
Appellant :- Smt. Neera Gaur
 
Respondent :- Sri Vishwash Gaur
 
Counsel for Appellant :- Sandeep Saxena
 
Counsel for Respondent :- Kesh Mani Dubey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Kartikeyan Saran, Advocate appears for the respondent who may file a counter affidavit within a month.

List this matter on 02.08.2017.

Till then, operation of the impugned order dated 02.05.2017 shall be kept in abeyance. On that date both the parties may appear before this Court personally to attempt a negotiation for reconciliation.

Order Date :- 25.5.2017

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