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Shivji Pandey vs Central Bureau Of Investigation ...
2017 Latest Caselaw 1234 ALL

Citation : 2017 Latest Caselaw 1234 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Shivji Pandey vs Central Bureau Of Investigation ... on 25 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 696 of 2017
 

 
Appellant :- Shivji Pandey
 
Respondent :- Central Bureau Of Investigation P.S C.B.I./Spe Lucknow
 
Counsel for Appellant :- Chandra Shekhar Sinha
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Rejoinder affidavit filed by Sri Sri Chandra Shekar Sinha, learned counsel for appellant is taken on record.

2.  As requested by learned counsel for respondent, list all the three appeals on 31st May, 2017.

Order Date :- 25.5.2017

Mukesh

 

 

 
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