State Of U.P. vs Arjun Singh & Ors.
2017 Latest Caselaw 1233 ALL

Citation : 2017 Latest Caselaw 1233 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

State Of U.P. vs Arjun Singh & Ors. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 488 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Arjun Singh & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Vivek Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in due course.

Order Date :- 25.5.2017

Mukesh

Download the LatestLaws.com Mobile App