Kinder vs Distt Magistrate Hardoi And 4 Ors
2017 Latest Caselaw 1231 ALL

Citation : 2017 Latest Caselaw 1231 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Kinder vs Distt Magistrate Hardoi And 4 Ors on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 7804 of 2005
 

 
Petitioner :- Kinder
 
Respondent :- Distt Magistrate Hardoi And 4 Ors
 
Counsel for Petitioner :- Vijay Kumar Pandey
 
Counsel for Respondent :- C.S.C,I.A Ansari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri V.K. Pandey, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 25.5.2017

Pachhere/-

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