Umesh Kumar Srivastava, Advocate vs State Of U.P. Thru Secy. Urban Dev. ...
2017 Latest Caselaw 1229 ALL

Citation : 2017 Latest Caselaw 1229 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Umesh Kumar Srivastava, Advocate vs State Of U.P. Thru Secy. Urban Dev. ... on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1776 of 2005
 

 
Petitioner :- Umesh Kumar Srivastava, Advocate
 
Respondent :- State Of U.P. Thru Secy. Urban Dev. & 5 Ors.
 
Counsel for Petitioner :- A.K. Tewari,Apoorva Tiwari
 
Counsel for Respondent :- C.S.C.,K. Chandra,Mirmit Srivastava,Shilendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Anil Tewari, learned Senior Advocate assisted by Shri Apoorva Tiwari, learned cousnel for the petitioner prays for and is granted ten days time to file reply to the supplementary counter affidavit of opposite parties no. 2 to 4.

2. List thereafter.

Order Date :- 25.5.2017

Pachhere/-

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