Smt.Savita Yadav vs State Of U.P. And 2 Others
2017 Latest Caselaw 1228 ALL

Citation : 2017 Latest Caselaw 1228 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Smt.Savita Yadav vs State Of U.P. And 2 Others on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 5474 of 2008
 

 
Petitioner :- Smt.Savita Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned Standing Counsel, list this case on 12.07.2017 enable him to produce the record as directed earlier.

Order Date :- 25.5.2017

Pachhere/-

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