Raja Ram Yadav ( Civil ) vs State Of U.P. Thru Secy. ...
2017 Latest Caselaw 1226 ALL

Citation : 2017 Latest Caselaw 1226 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Raja Ram Yadav ( Civil ) vs State Of U.P. Thru Secy. ... on 25 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3024 of 2008
 

 
Petitioner :- Raja Ram Yadav ( Civil )
 
Respondent :- State Of U.P. Thru Secy. Cooperative & 3 Ors.
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- C.S.C.,R.S. Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. It has been informed by Shri Sudeep Seth, learned counsel for the petitioner that now Shri I.P. Singh, Advocate is representing opposite party no.4 and his name has not been shown in the cause list.

2. Office is directed to print the name of Shri I.P. Singh, Advocate as counsel for the opposite party no.4, when the case is next listed.

3. List in the month of July, 2017.

Order Date :- 25.5.2017

Pachhere/-

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