Girish Chandra & Another vs State Of U.P. Thru' Secy. & Others
2017 Latest Caselaw 1220 ALL

Citation : 2017 Latest Caselaw 1220 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Girish Chandra & Another vs State Of U.P. Thru' Secy. & Others on 25 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 68344 of 2005
 

 
Petitioner :- Girish Chandra & Another
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioners prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 25.5.2017

Monika

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