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Devi Prasad vs Smt. Tirath Devi
2017 Latest Caselaw 122 ALL

Citation : 2017 Latest Caselaw 122 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Devi Prasad vs Smt. Tirath Devi on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 332 of 2017
 

 
Appellant :- Devi Prasad
 
Respondent :- Smt. Tirath Devi
 
Counsel for Appellant :- Arun Kumar Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 4.5.2017

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