Bhupendra Singh vs State Of U.P. Thorugh Deptt. ...
2017 Latest Caselaw 1218 ALL

Citation : 2017 Latest Caselaw 1218 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Bhupendra Singh vs State Of U.P. Thorugh Deptt. ... on 25 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2136 of 2003
 

 
Petitioner :- Bhupendra Singh
 
Respondent :- State Of U.P. Thorugh Deptt. Secondary/Education Civil
 
Counsel for Petitioner :- D.P.Singh,Ravi Singh,Shree Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List along with writ petition no. 7387 (S/S) of 2005.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

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