Rafiq And (3) Ors. vs State Of U.P.
2017 Latest Caselaw 1217 ALL

Citation : 2017 Latest Caselaw 1217 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Rafiq And (3) Ors. vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 98 of 2001
 

 
Appellant :- Rafiq And (3) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.P.Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up tomorrow i.e. 26th May, 2017.

Order Date :- 25.5.2017

Mukesh

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