Krishna Kumar Shukla vs State Bank Of India Through Its ...
2017 Latest Caselaw 1216 ALL

Citation : 2017 Latest Caselaw 1216 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Krishna Kumar Shukla vs State Bank Of India Through Its ... on 25 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1284 of 2003
 

 
Petitioner :- Krishna Kumar Shukla
 
Respondent :- State Bank Of India Through Its Chairman Corporate Centre
 
Counsel for Petitioner :- K.K.Gautam
 
Counsel for Respondent :- N.K.Seth,D P Dwivedi,Sudeep Seth
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

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