Bali Ram Singh vs The State Of U.P.Through Secy ...
2017 Latest Caselaw 1215 ALL

Citation : 2017 Latest Caselaw 1215 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Bali Ram Singh vs The State Of U.P.Through Secy ... on 25 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3378 of 2004
 

 
Petitioner :- Bali Ram Singh
 
Respondent :- The State Of U.P.Through Secy Agriculutre And 4 Ors
 
Counsel for Petitioner :- Y.K.Misra,Girdhari Lal Shukla,Shashi Saurabh Tiwari
 
Counsel for Respondent :- C.S.C.,N.C.Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on 30.05.2017.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

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