Ramesh Kumar @ Ramu And (2) Ors. vs State Of U.P.
2017 Latest Caselaw 1214 ALL

Citation : 2017 Latest Caselaw 1214 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Ramesh Kumar @ Ramu And (2) Ors. vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 69 of 2001
 

 
Appellant :- Ramesh Kumar @ Ramu And (2) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd.Abid Ali,Atiya Abid
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Atiya Abid, learned counsel for appellant has sought adjournment on the ground of illness.

2. Put up on Monday i.e. 29th May, 2017.

Order Date :- 25.5.2017

Mukesh

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