Anant Kumar Tiwari vs State Of U.P.And 4 Others
2017 Latest Caselaw 1212 ALL

Citation : 2017 Latest Caselaw 1212 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Anant Kumar Tiwari vs State Of U.P.And 4 Others on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 650 of 2006
 

 
Revisionist :- Anant Kumar Tiwari
 
Opposite Party :- State Of U.P.And 4 Others
 
Counsel for Revisionist :- Shiwa Kant Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Praijat Mishra Belaura
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. This appeal is of the year 2006.

2. The matter was adjourned on 2.3.2017, 9.5.2017 and a last chance was granted on 18.5.2017.

3. Today, learned counsel for the revisionist again sent a illness slip.

4. It is made clear that on 29th May, 2017 this case shall not be adjourned at all.

Order Date :- 25.5.2017

Mukesh

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