Chunney vs State Of U.P.
2017 Latest Caselaw 1211 ALL

Citation : 2017 Latest Caselaw 1211 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Chunney vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 97 of 2001
 

 
Appellant :- Chunney
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K.Srivastava,Anil Kumar Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. The appeal is of the year 2001. There is no report that Nazeer son of Shekhawat Ali has passed away.

2. Let bailable warrant be issued against all the accused through Chief Judicial Magistrate concerned returnable on 8th June, 2017.

Order Date :- 25.5.2017

Mukesh

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