Sheo Prasad And Others.(3) vs The State Of U.P.
2017 Latest Caselaw 1210 ALL

Citation : 2017 Latest Caselaw 1210 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Sheo Prasad And Others.(3) vs The State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 288 of 2001
 

 
Appellant :- Sheo Prasad And Others.(3)
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- J.N.Chaudhry
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared to press this appeal on behalf of appellant.

2. Hence, issue bailable warrant against all the accused returnable on 8th June, 2017.

3. List on 8th June, 2017.

Order Date :- 25.5.2017

Mukesh

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