Raja Ram Singh Ad (2) Ors. vs State Of U.P.
2017 Latest Caselaw 1209 ALL

Citation : 2017 Latest Caselaw 1209 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Raja Ram Singh Ad (2) Ors. vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 68 of 2001
 

 
Appellant :- Raja Ram Singh Ad (2) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- U.P.Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri U.P.Singh, learned counsel for appellants has sought adjournment on the ground of illness.

2. Put up on Monday i.e. 29th May, 2017.

Order Date :- 25.5.2017

Mukesh

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