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State Of U.P. vs Constable 108 Inkisar Ahmad & ...
2017 Latest Caselaw 1205 ALL

Citation : 2017 Latest Caselaw 1205 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
State Of U.P. vs Constable 108 Inkisar Ahmad & ... on 25 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1224 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Constable 108 Inkisar Ahmad & Another
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Indrajeet Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List after summer vacation of 2017 .

List on on 1.8.2017.

Order Date :- 25.5.2017

Mukesh

 

 

 
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