Urooj vs State Of U.P.
2017 Latest Caselaw 1204 ALL

Citation : 2017 Latest Caselaw 1204 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Urooj vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1129 of 2016
 

 
Appellant :- Urooj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Narendra Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up tomorrow i.e. 26th May, 2017 along with record.

Order Date :- 25.5.2017

Mukesh

Download the LatestLaws.com Mobile App