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Guddu @ Mukesh Kumar & Another. vs The State Of U.P.
2017 Latest Caselaw 1203 ALL

Citation : 2017 Latest Caselaw 1203 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Guddu @ Mukesh Kumar & Another. vs The State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 861 of 2001
 

 
Appellant :- Guddu @ Mukesh Kumar & Another.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- S.S.Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Call for report of Police Authority. It is orally submitted that [email protected] Mukesh Kumar has passed away. Today, Nand Kishore Yadav is present before this Court.

2. The report be submitted by the officer concerned on or before 4th July, 2017 before this Court.

3. List this matter on 4th July, 2017.

4. The personal appearance of the accused i.e. Nand Kishore Yadav is dispensed with.

Order Date :- 25.5.2017

Mukesh

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Guddu @ Mukesh Kumar & Another. vs The State Of U.P.
2017 Latest Caselaw 1203 ALL

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Guddu @ Mukesh Kumar & Another. vs The State Of U.P.2017 Latest Caselaw 1203 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Guddu @ Mukesh Kumar & Another. vs The State Of U.P.
2017 Latest Caselaw 1203 ALL