Citation : 2017 Latest Caselaw 1202 ALL
Judgement Date : 25 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 2101 of 2003 Petitioner :- Ram Saran Respondent :- State Of U.P.Through Secy Secondery Education And 4 Ors Counsel for Petitioner :- Sanjay Misra Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
List along with writ petition no. 7387 (S/S) of 2005.
Order Date :- 25.5.2017
psd
(Vivek Chaudhary,J.)
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