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Nathu Ram Misra vs State Of U.P.Through ...
2017 Latest Caselaw 1201 ALL

Citation : 2017 Latest Caselaw 1201 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Nathu Ram Misra vs State Of U.P.Through ... on 25 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3739 of 2002
 

 
Petitioner :- Nathu Ram Misra
 
Respondent :- State Of U.P.Through Secy.Agriculture And 3 Ors
 
Counsel for Petitioner :- Balram Yadav
 
Counsel for Respondent :- C.S.C.,Manik Sinha,N.K.Seth
 

 
Hon'ble Vivek Chaudhary,J.

On request  of learned counsel for petitioner, list in next cause list.

Order Date :- 25.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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