Chhatthi Giri And (4) Ors. vs The State Of U.P.
2017 Latest Caselaw 1195 ALL

Citation : 2017 Latest Caselaw 1195 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Chhatthi Giri And (4) Ors. vs The State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 94 of 2001
 

 
Appellant :- Chhatthi Giri And (4) Ors.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Pawan Nigam,Pratima Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file objection / counter affidavit.

List this matter on 30th May, 2017 for final hearing.

Order Date :- 25.5.2017

Mukesh

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